Sharwan Kumar vs The State Of Rajasthan
2022 Latest Caselaw 4366 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2347/2022

Sharwan Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 273/2022 Anil Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Shanker Singh Rajpurohit For Respondent(s) : Mr Anil Kumar Gour AAG Mr Suniel Purohit

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the respondents prays for time to file

reply.

Time prayed for is allowed.

List the petition on 07.04.2022, as prayed.

(ARUN BHANSALI),J 30-MMA/-

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