Anita Choudhary vs State Of Rajasthan
2022 Latest Caselaw 4194 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2222/2022

Anita Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Himmat Jagga on behalf of Mr Bhoop Singh Moond For Respondent(s) : Mr Manish Vyas AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Learned counsel for the respondents prays for time to file

reply.

Time prayed for is allowed.

List the petition after four weeks.

(ARUN BHANSALI),J 19-MMA/-

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