Mahendra Singh vs State Of Rajasthan
2022 Latest Caselaw 4057 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15067/2021

Mahendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailash Jangid For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

The application for early listing is allowed.

List the petition on 04.04.2022 along with SBCWP

No.1086/2022, as prayed.

Interim order is extended till next date.

(ARUN BHANSALI),J 110-MMA/-

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