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M/S Suryanagari Indane Gas ... vs Indian Oil Corporation Limited
2022 Latest Caselaw 3426 Raj

Citation : 2022 Latest Caselaw 3426 Raj
Judgement Date : 4 March, 2022

Rajasthan High Court - Jodhpur
M/S Suryanagari Indane Gas ... vs Indian Oil Corporation Limited on 4 March, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Restoration No. 122/2021

M/s Suryanagari Indane Gas Service

----Applicant Versus Indian Oil Corporation Limited

----Respondent

For Applicant(s) : Mr. Aditya Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/03/2022

Having heard learned counsel for the applicant and after

going through the averments made in this restoration application,

this restoration application is allowed.

Let DB Civil Misc. Appeal No.938/2020 be restored to its

original number and thereafter list the same on 01.04.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 16-mohit/-

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