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Shree Devi Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 3328 Raj

Citation : 2022 Latest Caselaw 3328 Raj
Judgement Date : 3 March, 2022

Rajasthan High Court - Jodhpur
Shree Devi Pvt. Iti vs State Of Rajasthan on 3 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1060/2022

Shree Devi Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG, Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2022

Mr. Mukesh Rajpurohit, ASG, appearing for the

respondent No.5 seeks some time to file reply to the writ

petition. Time prayed for is granted.

List on 21.3.2022.

(VIJAY BISHNOI),J

24-msrathore/-

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