Ram Swaroop Bairwa Son Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 2511 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Habeas Corpus Petition No. 58/2021

                                    Ram Swaroop Bairwa Son Of Shri Tunda Ram
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

                                   For Petitioner(s)              :
                                   For Respondent(s)              :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

23/03/2022

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

Mohit Rohila /471

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