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Ram Lal Meena S/O Shri Govindram vs Fullerton India Credit Company ...
2022 Latest Caselaw 2317 Raj/2

Citation : 2022 Latest Caselaw 2317 Raj/2
Judgement Date : 14 March, 2022

Rajasthan High Court
Ram Lal Meena S/O Shri Govindram vs Fullerton India Credit Company ... on 14 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                         D.B. Special Appeal Writ No. 434/2022

                                                                                 In

                                                         S.B. Civil Writ Petition No. 1790/2022

                                       1.          Ram Lal Meena S/o Shri Govindram, Aged About 50
                                                   Years, Resident Of 182/159, Pratap Nagar, Sector-17,
                                                   Sanganer, Jaipur (Rajasthan)
                                       2.          M/s Ambika Timbers, Registered Office At 182/159,
                                                   Pratap Nagar, Sector-17, Sanganer, Jaipur (Rajasthan)
                                                   Through Proprietor Ram Lal Meena
                                                                                                            ----Appellants
                                                                             Versus
                                       1.          Fullerton India Credit Company Limited, State Office,
                                                   Office No. 5 To 12, South And North Wing, First Floor,
                                                   Saurabh Tower, Vaishali Nagar, Gautam Marg, Vaishali
                                                   Nagar, Jaipur - 302021.
                                       2.          Reserve Bank Of India, Zonal Office At Near Subodh
                                                   College, Rambagh Circle, Jaipur Through Its General
                                                   Manager.
                                                                                                          ----Respondents

For Appellant(s) : Mr. R.S. Sinsinwar, Advocate for Mr. Kapil Gupta, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

14/03/2022

Learned counsel for the appellants seeks to withdraw the

appeal.

Accordingly, this appeal is dismissed as withdrawn.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA), ACTING CJ

Mohita /10

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