Pondrik Park Vikas Samiti vs State Of Rajasthan
2022 Latest Caselaw 2176 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 1447/2021

                                       Pondrik Park Vikas Samiti
                                                                                                            ----Petitioner
                                                                            Versus
                                       State Of Rajasthan & Ors.
                                                                                                         ----Respondents

Connected With D.B. Civil Writ Petition No. 1282/2021 Prateek Khandelwal S/o Sh. Raj Bihari Khandelwal

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents D.B. Civil Writ Petition No. 1731/2021 Surendra Kumar Pareek S/o Shri Sitaram Pareek

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Anand Sharma Advocate. For Respondent(s) : Ms. Archana Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/03/2022

List these cases before a bench of which one of us (Hon'ble

Mr. Justice Sameer Jain,J) is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-58-60

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