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M/S Inani Marble And Mines ... vs State Of Rajasthan
2022 Latest Caselaw 2118 Raj/2

Citation : 2022 Latest Caselaw 2118 Raj/2
Judgement Date : 9 March, 2022

Rajasthan High Court
M/S Inani Marble And Mines ... vs State Of Rajasthan on 9 March, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 7657/2021
                                    M/s Inani Marble And Mines Partnership Firm
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Deepak Pareek For Respondent(s) : Mr. Sheetanshu Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/03/2022

Office is directed to de-tag the present civil writ petition from

bunch of petitions.

List the matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

Ritu/89

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