Karamveer S/O Subhash vs Saroj W/O Karamveer D/O Mahendra
2022 Latest Caselaw 2093 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            D.B. Civil Miscellaneous Appeal No. 244/2022

                                   Karamveer S/o Subhash
                                                                                                     ----Appellant
                                                                      Versus
                                   Saroj W/o Karamveer D/o Mahendra
                                                                                                   ----Respondent

For Appellant(s) : Mr. Jitendra Kumar Meena for Mr. Intjar Ali For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /30

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