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Amit Goyal S/O Shri Suresh Chand ... vs Commercial Taxes Officer
2022 Latest Caselaw 2092 Raj/2

Citation : 2022 Latest Caselaw 2092 Raj/2
Judgement Date : 8 March, 2022

Rajasthan High Court
Amit Goyal S/O Shri Suresh Chand ... vs Commercial Taxes Officer on 8 March, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Sales Tax Revision / Reference No. 253/2019

                                   Amit Goyal S/o Shri Suresh Chand Agarwal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Commercial Taxes Officer
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vikram Kumar Gogra For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/03/2022

Counsel for the petitioner is directed to file correct PF and

Notices within two weeks.

On filing of the correct PF and Notices, let notices be issued

to the respondent.

Office is directed to proceed further.

( ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /8

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