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Phool Chand Gurjar S/O Sh. Kalu Ram ... vs Shri Sandeep Varma
2022 Latest Caselaw 2000 Raj/2

Citation : 2022 Latest Caselaw 2000 Raj/2
Judgement Date : 5 March, 2022

Rajasthan High Court
Phool Chand Gurjar S/O Sh. Kalu Ram ... vs Shri Sandeep Varma on 5 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 786/2020

                                   Phool Chand Gurjar S/o Sh. Kalu Ram Gurjar
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shri Sandeep Varma,
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Radhika Maharwal For Respondent(s) : Mr. Vinayak Kumar Joshi

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

05/03/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /26

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