Kishan vs State Of Rajasthan
2022 Latest Caselaw 8486 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8024/2022

Kishan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. P.P. Choudhary, Sr. Advocate for Mr. Bhawani Singh Ransi assisted by Mr. Umesh Kant Vyas and Mr. Sanjeet Purohit For Respondent(s) : Mr. Mahipal Bishnoi, PP Ms. Poonam, C.I., S.O.G., Cyber Crime Police Station Rajsamand

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

29/06/2022

Arguments heard.

Judgment reserved.

(MANOJ KUMAR GARG),J 99-Rashi/-

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