Sorabh College Of Paramedical ... vs State Of Rajasthan
2022 Latest Caselaw 8237 Raj

(1 of 1) [CW-8733/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8733/2022

Sorabh College Of Paramedical Science

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani assisted by Mr. Kanishk Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

Learned counsel for the petitioner is directed to supply the

advance copy of the writ petition to Mr. Bhavit Sharma, counsel for

the respondents.

List the matter on 20.06.2022.

(RAMESHWAR VYAS), VJ 152-mohit/-

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