Pappuram vs State Of Rajasthan
2022 Latest Caselaw 8228 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7626/2022

Pappuram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ram Niwas For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 27-mohit/-

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