Bharat Singh @ Bharta Ram vs State Of Rajasthan
2022 Latest Caselaw 8193 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7917/2022

Bharat Singh @ Bharta Ram S/o Shri Amar Singh, Aged About 25 Years, R/o Mundariya Chhota Tehsil Bhadra Dist. Hanumangarh Dist. Hanumangarh Raj. (Presently Lodged At Sub Jail Bhadra)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhagat Dadhich For Respondent(s) : Mr. Muktiyar Khan, P.P.

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 77-Taruna/-

Powered by TCPDF (www.tcpdf.org)