Smt Tunni Devi W/O Shri Sanjay ... vs State Of Rajasthan
2022 Latest Caselaw 4310 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 73/2022

                                   Smt Tunni Devi W/o Shri Sanjay Kumar Mehta
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vishnu Kumar Sharma For Respondent(s) : Mr. Rajendra Yadav, GA-cum-AAG with Mr. N.S. Gurjar, AGA with Mr. Rajesh Kumar, SI, P.S. Vaishali Nagar, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

29/06/2022

List this matter on 01.07.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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