Baghir Bal Kalyan Vikas Samiti, ... vs Rajendra Kumar And Anr
2022 Latest Caselaw 9972 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 397/2009

Baghir Bal Kalyan Vikas Samiti, And Anr

----Petitioner Versus Rajendra Kumar And Anr.

----Respondent

For Petitioner(s) : Mr. Nitin Trivedi For Respondent(s) : Mr. Lokesh Mathur

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

28/07/2022

Learned counsel for the petitioners seeks some time to

satisfy this Court on the strength of some judgments of the

Hon'ble Supreme Court, wherein it is held that "Pay and

Allowances" does not include the grant of selection scale and

increments to a Government servant.

List the matter on 04.08.2022, as prayed.

(VINIT KUMAR MATHUR),J 43-nitin/Kashish-

Powered by TCPDF (www.tcpdf.org)