Bheru Singh vs Union Of India
2022 Latest Caselaw 9967 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9690/2022

Bheru Singh

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Ankit Prakash Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2022

Issue notice. Issue notice of the stay petition also, returnable

on 23.08.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 175-mohit/-

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