Rajendra Saraf vs Syndicate Bank
2022 Latest Caselaw 9906 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 71/2022

Rajendra Saraf

----Petitioner Versus Syndicate Bank

----Respondent

For Petitioner(s) : Mr. Rajendra Saraf, petitioner present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

List in the next week, as prayed.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

50-msrathore/-

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