Lrs Of Laxman Ram vs Babli
2022 Latest Caselaw 9791 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 648/2020

Lrs Of Laxman Ram

----Petitioner Versus Babli

----Respondent

For Petitioner(s) : Mr. Joginder Singh For Respondent(s) : Mr. R.S. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2022

List the matter on 05.08.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 38-mohit/-

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