United India Insurance Company ... vs M/S Agrim Stones Pvt. Ltd
2022 Latest Caselaw 9627 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1241/2020

United India Insurance Company Limited

----Appellant Versus M/s Agrim Stones Pvt. Ltd

----Respondent

For Appellant(s) : Mr. Deepak Vyas For Respondent(s) : Mr. Nikhil Dungawat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

At the request of the learned counsel for the parties, list the

matter on 26.08.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 46-mohit/-

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