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Chail Singh vs Rajasthan State Road Transport ...
2022 Latest Caselaw 9503 Raj

Citation : 2022 Latest Caselaw 9503 Raj
Judgement Date : 20 July, 2022

Rajasthan High Court - Jodhpur
Chail Singh vs Rajasthan State Road Transport ... on 20 July, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2028/2020

Chail Singh

----Petitioner Versus Rajasthan State Road Transport Corporation & Ors

----Respondents

For Petitioner(s) : Mr. Avinash Acharya For Respondent(s) : Ms. Kamini Chouhan

HON'BLE MS. JUSTICE REKHA BORANA

Order

20/07/2022

Learned counsel for the respondents submit that the

controversy in question rests decided by the judgment passed in

S.B. Civil Writ Petition No.24/2020; Ram Kumar Sharma Vs.

Rajasthan State Road Transport Corporation & Ors. decided

on 13.02.2020 and affirmed by the Division Bench in D.B. Special

Appeal Writ No.556/2020 decided on 12.01.2022.

Learned counsel for the petitioner prays for time to complete

his instructions.

List the matter on 22.07.2022.

(REKHA BORANA),J 154-Dharmendra/-

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