Mukesh Ola vs State Of Rajasthan
2022 Latest Caselaw 9247 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8828/2022

Ravindra Kumar Tailor

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 8849/2022

2. S.B. Civil Writ Petition No. 8850/2022

3. S.B. Civil Writ Petition No. 8855/2022

4. S.B. Civil Writ Petition No. 8863/2022

5. S.B. Civil Writ Petition No. 8864/2022

6. S.B. Civil Writ Petition No. 8865/2022

7. S.B. Civil Writ Petition No. 8866/2022

8. S.B. Civil Writ Petition No. 8871/2022

9. S.B. Civil Writ Petition No. 8876/2022

10. S.B. Civil Writ Petition No. 8887/2022

11. S.B. Civil Writ Petition No. 8888/2022

12. S.B. Civil Writ Petition No. 8902/2022

13. S.B. Civil Writ Petition No. 8904/2022

14. S.B. Civil Writ Petition No. 8905/2022

15. S.B. Civil Writ Petition No. 8919/2022

16. S.B. Civil Writ Petition No. 8933/2022

17. S.B. Civil Writ Petition No. 8941/2022

18. S.B. Civil Writ Petition No. 8972/2022

19. S.B. Civil Writ Petition No. 9027/2022

20. S.B. Civil Writ Petition No. 9079/2022

21. S.B. Civil Writ Petition No. 9101/2022

22. S.B. Civil Writ Petition No. 9114/2022

23. S.B. Civil Writ Petition No. 9116/2022

24. S.B. Civil Writ Petition No. 9133/2022

25. S.B. Civil Writ Petition No. 9311/2022

26. S.B. Civil Writ Petition No. 9358/2022

27. S.B. Civil Writ Petition No. 9368/2022

28. S.B. Civil Writ Petition No. 9382/2022

29. S.B. Civil Writ Petition No. 9404/2022

30. S.B. Civil Writ Petition No. 9452/2022

31. S.B. Civil Writ Petition No. 9457/2022

For Petitioner(s) : Mr. Y.P. Khileree.

Mr. S.S. Gour.

Mr. V.R. Choudhary.

Mr. Deepak.

Mr. Mohit Singh.

Mr. Govind Suthar.

Mr. R.R. Ankiya.

Mr. Mahaveer Singh.

Mr. Vipin Mankad.

Mr. H.R. Chawla.

(2 of 2) [CW-8828/2022]

Mr. SPS Rathore.

Mr. H.R. Bishnoi.

Mr. Deepak Pareek.

Mr. Inderjeet Yadav.

For Respondent(s) : Mr. K.S. Rajpurohit, AAG.

Mr. Lukcy Rajpurohit.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

15/07/2022

Learned counsel for the parties submit that the judgment is

yet to be delivered by the Division Bench.

Learned counsel for the petitioners further submits that in

SBCWP Nos.8828/2022 & 8855/2022 additional affidavits have

been filed.

Office is directed to tag the same and list the petitions on

20.07.2022.

It is made clear that in case, the petitioners join pursuant to

the orders impugned at the transferred place, the same would not

prejudice their challenge in the present writ petitions.

S.B. Civil Writ Petition No. 9382/2022

A copy of the writ petition be supplied to Mr. K.S. Rajpurohit.

Office is directed to reflect his name in the cause list.

List the petition on 20.07.2022 alongwith SBCWP

No.8828/2022

(ARUN BHANSALI),J 18-49-pradeep/-

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