Laxminarayan Swami vs Shri Jitendra Kumar Pareek
2022 Latest Caselaw 9233 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 530/2022

Laxminarayan Swami

----Petitioner Versus Shri Jitendra Kumar Pareek

----Respondent

For Petitioner(s) : Mr. Vinit Sanadhya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J

109-msrathore/-

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