Ram Nath vs Raghuveer Singh
2022 Latest Caselaw 9220 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6885/2022

Ram Nath

----Petitioner Versus Raghuveer Singh

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue fresh notice to the respondent, returnable on

22.7.2022 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

272-msrathore/-

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