Citation : 2022 Latest Caselaw 9176 Raj
Judgement Date : 14 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Writ Contempt No. 990/2016
Arun Kumar Jain
----Petitioner Versus Rajhans Upadhyay And Ors
----Respondent Connected With S.B. Writ Contempt No. 1011/2016 Smt. Sukhjeet Kaur
----Petitioner Versus Raj Hans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 1014/2016 B.s. Naruka
----Petitioner Versus Raj Hans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 18/2017 Sunder Lal Ranga
----Petitioner Versus Rajhans Upadhaya And Ors
----Respondent S.B. Writ Contempt No. 71/2017 Dr. Dharamveer Singh
----Petitioner Versus Rajhans Upadhaya And Ors
----Respondent S.B. Writ Contempt No. 159/2017 Seth G.l. Bihani S.d.p.g. College, Sgnr.
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 517/2017 Dr. Hemant Kumar Singh
(2 of 6) [WCP-990/2016]
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 519/2017 Hari Narayan Kumawat
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 525/2017 Dr. Smt. Neena Jain
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 548/2017 Sharwan Kumar Sharma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 640/2017 Vidya Bhawan Society
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 648/2017 Jawahar Vidhyapeeth, Udaipur
----Petitioner Versus State Of Raj. And Ors
----Respondent S.B. Writ Contempt No. 662/2017 Dr.shyam Sunder Verma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 663/2017
(3 of 6) [WCP-990/2016]
Jagdish Prasad Sharma
----Petitioner Versus Ashutosh A.t. Pednekar And Anr
----Respondent S.B. Writ Contempt No. 768/2017 Dr. Ajay Kumar Gautam
----Petitioner Versus State Of Rajasthan And Anr.
----Respondent S.B. Writ Contempt No. 1019/2017 Shri Parshwanath Umaid Jss., And Anr
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1046/2017 Gopal Lal Sundaria
----Petitioner Versus Jaideep Bihani And Ors.
----Respondent S.B. Writ Contempt No. 1116/2017 Dr. Rashmi Rajpal Singh And Ors.
----Petitioner Versus Raj Hans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 1276/2017 Dr. Sanjeev Kumar Bansal And Ors
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1277/2017 Dr. Antaryami Kaushik And Ors
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent
(4 of 6) [WCP-990/2016]
S.B. Writ Contempt No. 1286/2017 Shakur Khan
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1329/2017 Lal Chand Mujral
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent S.B. Writ Contempt No. 1334/2017 Dr. Kulwant Singh Sandhu
----Petitioner Versus Surendra Singh And Ors.
----Respondent S.B. Writ Contempt No. 1484/2017 Shyam Sunder Aggrawal
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 1491/2017 Ram Kumar Aggarwal
----Petitioner Versus Ashutosh A.t. Pednekar And Ors
----Respondent S.B. Writ Contempt No. 51/2018 Prem Prakash Manchanda
----Petitioner Versus State And Ors.
----Respondent S.B. Writ Contempt No. 452/2018 Maharshi Dayanand Girls College,
----Petitioner Versus Khem Raj Choudhary And Ors.
(5 of 6) [WCP-990/2016]
----Respondent S.B. Writ Contempt No. 610/2018 Smt. Sarita Vyas
----Petitioner Versus Rajhans Upadhyay And Ors
----Respondent S.B. Writ Contempt No. 660/2018 Kamaljeet Kaur Mehta And Anr.
----Petitioner Versus Rajhans Upadhyay And Ors.
----Respondent
For Petitioner(s) : Mr. Manoj Bhandari, Senior Advocate assisted by Mr. Govind Suthar Mr. Akhilesh Rajpurohit Mr. B.K. Vyas Miss Nidhi Singvi for Mr. Sanjeet Purohit Mr. Abhishek Sharma Mr. Sourabh Kant Vyas Mr. Rajendra Soni
For Respondent(s) : Mr. Manish Vyas, AAG Mr. Kailash Choudhary Mr. RS Mali
Commissioner, College Education, Education Department, Jaipur (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
14/07/2022
Learned counsels for the petitioners has submitted that
pursuant to the directions given by this Court on 05.05.2022 and
19.05.2022 copy of the additional affidavit has not been supplied
to them.
(6 of 6) [WCP-990/2016]
Mr. Manish Vyas, learned AAG is directed to supply copy of
the additional affidavit filed on 19.05.2022 to each counsel
appearing on behalf of petitioners during the course of the day.
Learned counsels for the petitioners may file counter affidavit to
the said additional affidavit within a period of ten days from the
date of receipt of copy of the additional affidavit.
List the matter on 04.08.2022.
The Commissioner, College Education, Education
Department, Jaipur is directed to remain present before this Court
on the next date of hearing either personally or through virtual
mode.
(VIJAY BISHNOI),J 10-mohit/-
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