Shankarlal Jat vs State Of Rajasthan
2022 Latest Caselaw 9154 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8423/2022

Shankarlal Jat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

13/07/2022

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 51-Rashi/-

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