Ramesh Chandra Garg vs State And Ors
2022 Latest Caselaw 8986 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 255/2016

Ramesh Chandra Garg

----Petitioner Versus State and Ors

----Respondents

For Petitioner(s) : Mr. Mukesh Vyas For Respondent(s) : Mr. K.K. Bissa, AGC

HON'BLE MS. JUSTICE REKHA BORANA

Order

08/07/2022

Learned counsel for the petitioner submits that the issue in

question is covered by judgment dated 31.07.2013 passed in S.B.

Civil Writ Petition No.6401/2011 (Ashok Sharma & Ors. Vs.

State of Rajasthan).

Mr. K.K. Bissa, AGC puts his appearance and prays for time

to complete his instructions on the above submission.

List the matter on 18.07.2022.

Application for early hearing is disposed of accordingly.

(REKHA BORANA),J 8-Dharmendra/-

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