Sitaram vs The Jodhpur Vidhyut Vitran Nigam ...
2022 Latest Caselaw 8885 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8329/2022

Sitaram

----Petitioner Versus The Jodhpur Vidhyut Vitran Nigam Ltd. & Ors.

----Respondents

For Petitioner(s) : Mr. Sandeep Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Issue notice.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon learned counsel

Mr. Pradeep Sharma, who usually appears before this

Court on behalf of respondent - Jd.V.V.N.L. within a

period of two days.

List on 14th July, 2022 while showing name of

Mr. Pradeep Sharma as counsel for the respondent -

Jd.V.V.N.L. in the cause list.

(VIJAY BISHNOI),J

80-msrathore/-

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