Divine College Of Nursing, ... vs State Of Rajasthan
2022 Latest Caselaw 8743 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9242/2022 Divine College Of Nursing, Balotra, Through Chairman Prahlad Singh Son Of Shri Hira Ram, Age About 47 Years, Resident Of Naya Singodiya, Harkhali, Tehsil Baytu, District Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

2. Deputy Secretary, Medical And Health Department (Group-Iii) Rajasthan, Secretariat, Jaipur.

3. Rajasthan Nursing Council, Through Its Registrar, B 39, Sardar Patel Marg, C Scheme Jaipur (Rajasthan).

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. RJ Punia

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 05/07/2022

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for GNM Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with a direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

within a period of three months from today strictly in accordance

with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J 119-mohit/-

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