Tarun Kumar Tiwari S/O Shri ... vs State Government Of Rajasthan
2022 Latest Caselaw 4977 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6875/2021

                                   Tarun Kumar Tiwari S/o Shri Krishan Murari Tiwari
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Government Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ashwini Kumar Jaiman.

For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

20/07/2022

Counsel for the petitioner is directed to place on record the

judgment passed by the Hon'ble Supreme Court in Civil Appeal

No.364/2005.

List after one week.

(INDERJEET SINGH),J

MG/96

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