Hosiyar Singh S/O Rangrav Singh vs State Of Rajasthan
2022 Latest Caselaw 4882 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No. 5489/2022

                                   Hosiyar Singh S/o Rangrav Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rhishi Raj Singh Rathore For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

15/07/2022

State-respondent shall file reply within two weeks.

List on 3.8.2022.

(BIRENDRA KUMAR),J

ANAND TANWAR/42

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