Shri Balaji (Ksk) Through Its ... vs Indian Oil Corporation Limited
2022 Latest Caselaw 4803 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 1/2022

                                   Shri Balaji (Ksk) Through Its Proprietor-Banwari Lal Sharma,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Indian Oil Corporation Limited,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anuroop Singhi Mr. Aditya Vijay Mr. Bhaskar Agarwal For Respondent(s) : Ms. Vritika Mehra for Mr. Sandeep Pathak

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

Ms. Vritika Mehra for Mr. Sandeep Pathak has put in

appearance on behalf of the respondent. She seeks time to file

reply.

Two weeks' time is granted to file reply.

Name of Mr. Sandeep Pathak be shown in the cause-list as

counsel for the respondent.

List this matter on 04.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /11

Powered by TCPDF (www.tcpdf.org)