Nalin Joshi D/O Of Shri Vinod Joshi vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 4667 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 5161/2022

                                    Nalin Joshi D/o Of Shri Vinod Joshi, Resident Of 13 Nemi Nagar,
                                    Gautam Marg, Vaishali Nagar, Jaipur, Rajasthan 302021
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Assistant Commissioner Of Income Tax, Circle-1 Jaipur
                                               Having Its Address At New Central Revenue Building,
                                               Bhagwan Das Road, Jaipur 302001
                                    2.         Central Board Of Direct Taxes, Ministry Of Finance, Having
                                               Its Address At North Block, New Delhi-110011 Through
                                               Its Chairman.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Ashok Kumar Gupta, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhati, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

08/07/2022

Learned counsel for the petitioner submits that in view of the

subsequent event, petitioner does not wish to press this petition.

Accordingly, this petition is dismissed as withdrawn.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /6

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