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Omprakash vs State Of Rajasthan
2022 Latest Caselaw 968 Raj

Citation : 2022 Latest Caselaw 968 Raj
Judgement Date : 19 January, 2022

Rajasthan High Court - Jodhpur
Omprakash vs State Of Rajasthan on 19 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16347/2021

Omprakash S/o Shri Manglaram, Aged About 37 Years, B/c Bishnoi, R/o Fatehsagar Peelwa, Police Station Lohawat, District Jodhpur (Raj.) (Presently Lodged At Central Jail, Bikaner)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/01/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this criminal misc. bail application.

Accordingly, this criminal misc. bail application is dismissed

as not pressed.

(VIJAY BISHNOI),J 127-mohit/-

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