Resham Meena vs Dhanraj Meena
2022 Latest Caselaw 855 Raj

(1 of 1) [CTA-171/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 171/2021

Resham Meena W/o Dhanraj Meena, Aged About 27 Years, R/o Udaniyo Ka Vass, Gudamalani, Barmer.

----Petitioner Versus Dhanraj Meena S/o Hukum Chand, R/o Sheikhpura, Police Station Sapotara, District Karoli

----Respondent

For Petitioner(s) : Mr. Surendra Bagmalani, through V.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/01/2022

Heard.

Issue notice to the respondent, returnable within eight

weeks.

In the meanwhile and till next date of hearing, further

proceeding pending before the Court of Judicial Magistrate,

Sapotara, District Karoli, in Case No.9/2021 is hereby stayed.

(MANOJ KUMAR GARG),J 88-prashant/-

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