Bhawana Devi vs Gurusevak Singh
2022 Latest Caselaw 800 Raj

(1 of 1) [CMA-205/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 205/2021

Bhawana Devi

----Appellant Versus Gurusevak Singh

----Respondent

For Appellant(s) : Mr. Ravi Panwar through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2022

Put up on 27.01.2022 after showing the name of Mr. Aditya

Singhi, Adv. in the cause list as counsel for respondent No.3.

(MANOJ KUMAR GARG),J 134-MS/-

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