Neeraj vs State Of Rajasthan
2022 Latest Caselaw 724 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6892/2021

Neeraj S/o Sh. Govind Ram, Aged About 28 Years, B/c Choudhary, R/o 7-B, Second Road, Paota, Dist. Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. The Station House Officer, P.s. Nagori Gate, Dist. Jodhpur.

3. The Police Commissioner, Jodhpur Police Commissionerate, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Surya Prakash Sharma (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2022

Learned counsel of the petitioner has submitted that this

criminal misc. petition has rendered infructuous.

Accordingly, this criminal misc. petition is dismissed as

having become infructuous.

(VIJAY BISHNOI),J 30-Arun/-

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