Sanju Rahi vs State
2022 Latest Caselaw 677 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6566/2021

Sanju Rahi S/o Manjur Rahi, Aged About 33 Years, R/o Surajpole, Udaipur, Rajasthan.

----Petitioner Versus

1. State, Through Pp

2. Jinnat Khan D/o Aalam Khan, R/o Gali No. 4, Gosiya Colony, Kishanpole, Sujarpole, Udaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shanker Singh (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2022

Learned counsel for the petitioner does not want to

press this criminal misc. petition, however, seeks liberty

for the petitioner to file a representation before the I.O.

along with the supporting evidence.

Accordingly, this criminal misc. petition is dismissed

as not pressed with the liberty sought for.

The factual report submitted by the learned Public

Prosecutor is taken on record.

(VIJAY BISHNOI),J

16-msrathore/-

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