Kamlesh Nagar vs Sumant Nagar And Ors
2022 Latest Caselaw 625 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2381/2018

                                    Kamlesh Nagar
                                                                                                           ----Petitioner
                                                                            Versus
                                    Sumant Nagar And Ors
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 2392/2018 Kamlesh Nagar

----Petitioner Versus Sumant Nagar And Ors

----Respondent

For Petitioner(s) : Mr. Mohd. Adil, through VC For Respondent(s) : Mr. Ram Avatar Katta, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Application for early listing is allowed.

The application for extension of stay order already stands

disposed.

List this matter on 15.02.2022 for final disposal.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /42-43

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