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Mateen Ahmed Son Of Shri Umar Khan vs State Of Rajasthan Through ...
2022 Latest Caselaw 615 Raj/2

Citation : 2022 Latest Caselaw 615 Raj/2
Judgement Date : 24 January, 2022

Rajasthan High Court
Mateen Ahmed Son Of Shri Umar Khan vs State Of Rajasthan Through ... on 24 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15824/2018

                                   Mateen Ahmed Son Of Shri Umar Khan
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan Through Secretary
                                                                                                    ----Respondent

For Petitioner(s) : Mr. R P Garg through VC For Respondent(s) : Ms. Anita Agarwal through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

Counsel for the Respondent No.4 states that she is not aware

that reply has been filed on behalf of the Respondent No.4. She

seeks time to enquire about the reply.

Name of Mr. Sandeep Sharma, Dy. G.C. be shown in the

cause-list.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

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