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Vikash Kumar S/O Omprakash vs State Of Rajasthan
2022 Latest Caselaw 586 Raj/2

Citation : 2022 Latest Caselaw 586 Raj/2
Judgement Date : 21 January, 2022

Rajasthan High Court
Vikash Kumar S/O Omprakash vs State Of Rajasthan on 21 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 872/2022

                                   Vikash Kumar S/o Omprakash
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. P.L. Sharma through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Office is directed to scan the present bail application.

List this matter on 02.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /10

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