Harish Chand Chanchalani S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 580 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Fourth Bail Application No.
                                                             739/2022

                                   Harish Chand Chanchalani S/o Shri Khushi Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sudhir Jain through VC For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Office is directed to call for the medical report of the accused

from the Central Jail, Jaipur.

List this matter on 01.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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