New Pink City Grah Nirman Sahakari ... vs Pandit Jagannath S/O Sh. Ramanand
2022 Latest Caselaw 577 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7889/2019
                                    New Pink City Grah Nirman Sahakari Samiti Ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                    Pandit Jagannath S/o Sh. Ramanand
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sandeep Pathak, through VC

For Respondent(s) : Mr. N.K.Maloo, Sr. Adv. with Pratyush Sharma, through VC Ms. Purvi Mathur, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Ms. Purvi Mathur (Adv.) seeks time to take instructions from

respondent no. 1/2.

Defect/s pointed out by the registry has not been

removed till date.

Two weeks' time is granted to remove the defect/s, failing

which the Civil Writ Petition shall stand dismissed without

reference to the Bench.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /17

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