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Virendra Singh vs Union Of India And Ors
2022 Latest Caselaw 494 Raj/2

Citation : 2022 Latest Caselaw 494 Raj/2
Judgement Date : 19 January, 2022

Rajasthan High Court
Virendra Singh vs Union Of India And Ors on 19 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 3335/2017

                                   Virendra Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Akshat Dewan for Mr. Punit Singhvi through VC For Respondent(s) : Ms. Nikita Audich for Ms. Sukriti Kasliwal through VC Mr. Devesh Kumar Bansal through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2022

Application for early listing is dismissed, as the matter is

already posted on 24.01.2022.

Let the matter be listed on 24.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /54

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