Vishvanath Kyal S/O Late Sagarmal vs Nand Kishore S/O Pannalal Mali
2022 Latest Caselaw 488 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 435/2021

                                   Vishvanath Kyal S/o Late Sagarmal
                                                                                                           ----Petitioner
                                                                           Versus
                                   Nand Kishore S/o Pannalal Mali & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Ashrut Sethi through V.C.

                                   For Respondent(s)             :


                                                  HON'BLE MR. JUSTICE SUDESH BANSAL
                                                                 Order

                                   19/01/2022

                                            Counsel   for   petitioners     submits       that    respondent-contemnor-

Shankarlal was tenant in rented premises who filed an undertaking to

vacate and hand over the possession of rented premises to petitioners

on or before 12.05.2021 pursuant to judgment dated 13.05.2019 in

S.B. Civil Second Appeal No.137.2018, however, till date respondent

has not handed over the vacant premises. Notice issued to respondent

has not been served as he is avoiding service of notice deliberately.

In view of above, let respondent-contemnors (1) Nand Kishore

S/o Pannalal Mali and (2) Jagdish S/o Pannalal Mali be summoned

through bailable warrants of Rs.25,000/- each respondents to ensure

their presence on 03.02.2022.

The bailable warrants shall be served through concerned Police

Station and the SHO shall ensure service of bailable warrant upon

respondent, for appearance of respondent-contemnors on 03.02.2022.

Application stands disposed of accordingly.

Put up on 03.02.2022.

(SUDESH BANSAL),J

TN/110

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