Ram Kishan vs State Of Rajasthan
2022 Latest Caselaw 426 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3061/2019

1. Ram Kishan S/o Hanuman Ram Vishnoi, Aged About 33 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

2. Bhikha Ram S/o Hanuman Ram Vishnoi, Aged About 30 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

3. Ashok Kumar S/o Hanuman Ram Vishnoi, Aged About 25 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

4. Shaitan S/o Hanuman Ram Vishnoi, Aged About 24 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

5. Viro Devi W/o Sh. Hanuman Ram Vishnoi, Aged About 25 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

6. Hanuman Ram S/o Sh. Jeeya Ram Vishnoi, Aged About 26 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

7. Miro Devi W/o Sh. Ram Kishan, Aged About 26 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

8. Smt. Sua W/o Shaitan, Aged About 25 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

9. Ladhu Ram S/o Mangla Ram, Aged About 27 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

10. Bhagirath Ram S/o Ridmal Ram, Aged About 20 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

11. Dinesh Kumar S/o Gordhan Ram, Aged About 29 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

12. Sh. Ram S/o Sh. Mangla Ram, Aged About 32 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

13. Bhakhra Ram S/o Mangla Ram, Aged About 30 Years, B/c Vishnoi , R/o Kandhi Ki Dhani , Gudamalani , Distt. Barmer

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Station House Officer, P.s. Gudamalani Distt. Barmer

3. Smt. Channi Devi W/o Sh. Jeeya Ram Vishnoi, R/o Kandhi Ki Dhani , Gudamalani Distt. Barmer

(2 of 3) [CRLMP-3061/2019]

----Respondents Connected With S.B. Criminal Misc(Pet.) No. 3239/2019 Chanani Devi Spouse/o Jiyaram, Aged About 65 Years, B/c Bishnoi, R/o Village Kandhi Ki Dhani, Gudamalani, Dist Barmer (Raj).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Hanumanram S/o Jiyaram, Barmer

3. Veero Devi Spouse/o Hanuman Ram, Barmer

4. Ramkishan S/o Hanuman Ram, Barmer

5. Miro Spouse/o Ramkishan, Barmer

6. Saraswati Spouse/o Ashok Kumar, Barmer

7. Bhikaram S/o Hanuman Ram, Barmer

8. Sua Spouse/o Shaitan, Barmer

9. Shaitan S/o Hanuman Ram, Barmer

10. Ashok Kumar S/o Hanuman Ram, Barmer

11. Laduram S/o Manglaram, Barmer

12. Shriram S/o Manglaram, Barmer

13. Bhakhararam S/o Manglaram, Barmer

14. Bhagirath S/o Ridmal Ram, Barmer

15. Dinesh Kumar S/o Gordhan Ram, All B/c Bishnoi, R/o Village Kandhi Ki Dhani, Gudamalani, District Barmer (Raj).

----Respondents

For Petitioner(s) : None present in Criminal Misc.

Petition No.3061/2019 Mr. Pradeep Shah in Criminal Misc. Petition No.3239/2019 (through VC) For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

07/01/2022

The criminal misc. petition No.3061/2019 is filed by the

petitioners-Ram Kishan and others with a prayer for quashing of

the FIR No.65/2019 of Police Station Gudamalani, District Barmer.

(3 of 3) [CRLMP-3061/2019]

The criminal misc. petition No.3239/2019 is filed by the

petitioner-Chanani Devi with a prayer to direct the police

authorities to conduct fair and impartial investigation into the FIR

No.65/2019 of Police Station Gudamalani, District Barmer.

Learned Public Prosecutor has submitted the factual report,

wherein it is mentioned that the police after thorough

investigation in the FIR No.65/2019 of Police Station Gudamalani,

District Barmer has already filed charge-sheet against the accused

persons in the court of the Addl. Chief Judicial Magistrate,

Gudamalani, District Barmer on 31.01.2020 and the trial against

the accused persons is pending.

In view of the fact that the police has already filed charge-

sheet against the accused persons in connection with FIR

No.65/2019 of Police Station Gudamalani, District Barmer, I am

not inclined to entertain these criminal misc. petitions, which are

dismissed as such.

The factual report submitted by the learned Public Prosecutor

is taken on record.

(VIJAY BISHNOI),J

1-mohit/-

Powered by TCPDF (www.tcpdf.org)