Pappu Ram vs State Of Rajasthan
2022 Latest Caselaw 387 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5901/2021

Pappu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jamvant Gurjar (through VC) For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2022

Call for case diary.

List on 13.01.2022.

(VIJAY BISHNOI),J

29-Arun/-

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