Dr. Seema Yadav D/O Shri Dinesh ... vs Directorate Of Revenue ...
2022 Latest Caselaw 375 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Bail Cancellation Application No. 158/2021

                                    Dr. Seema Yadav D/o Shri Dinesh Kumar Yadav
                                                                                                        ----Petitioner
                                                                         Versus
                                    Directorate Of Revenue Intelligence
                                                                                                      ----Respondent

For Complainant- : Mr. Varun Bhardwaj, through VC Petitioner(s) For Accused- : Mr. Kinsuk Jain, through VC Respondent(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Registrar (Judicial) is directed to seek information from the

concerned Court as to the present status of the case.

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /10

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